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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(2) in The Haryana and Punjab Agricultural Universities Act, 1970

(2)All Extension Specialists, in relation to any subject-matter, shall be the members of the staff of their respective subject-matter sections in each corresponding University and work in close co-ordinationwith the Departments of Agriculture, Development and Co-operatives.