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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(2) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(2)The University shall obtain prior permission/ approval from National Accreditation bodies like NCTE, BCI. AICTE, etc before commencing any course required permission or recognition from concerned bodies, if required by any law for the time being in force, shall be obtained ;