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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2) in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993

(2)The scales of pay shall, until orders verifying the same under sub-rule (1) are passed and unless the Government servant opts for the old scale be as shown in Appendix "A-1".