Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(a) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015 (a)Depreciation shall be calculated for each year of the control period on the original cost of the fixed assets of the corresponding year.
