Section 5 in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019
5. Manner of making application and time limit.
- (A) Application for no objection certificate.(i)An institution/college eligible under Regulation 4 desirous of running Diploma course in physical education (D.P.Ed.) and for the said purpose it has to apply for grant of recognition before National council for Teacher education can apply with the processing fees and requisite documents.(ii)The application which include details of programme/course being conducted from before along with the self-attested photocopy of the certificate of the validity of such course given by National council for teacher education/University/State Government and certificate of land establishing that the concerned institution/college has the ownership of the land.(iii)Such not for profit societies, trust or company with composite institution which simultaneously intend to offer new course have to give evidentiary material in respect of the other course.(iv)Application will be given by the head of the institution namely Principal, Chairman/Secretary of the Society/Trust acting managing director of the company.(v)Application will be given to the Board within the time frame prescribed for grant of recognition by National council for Teacher Education and also before submissions of application at National council for Teacher Education for grant of recognition.(vi)Applications submitted before or after the time frame prescribed shall not be considered and for which the Board shall not be liable and the amount of processing fees will be forfeited.(vii)Application, received within the prescribed time frame will be considered on their merit as well as keeping in view the necessity of the said course within the State and within 15 days of its receipt, the final outcome will be made available to the applicant.(viii)In no case the amount of processing fees will be returned to the applicant, whether no objection certificate is issued or rejected.(B)Application for affiliation -(i)Institutions/colleges which have been granted recognition for offering Diploma in physical education course by National council for teacher education council can apply for affiliation from the Board.(ii)Application are required to be submitted in the prescribed form with prescribed processing and affiliation fees along with the requisite documents.(iii)Out of requisite documents the following documents necessarily be enclosed with the prescribed application.(a)Certificate stating following of prescribed working days.(b)Certificate stating following of reservation as prescribed by the State Government.(c)Certificate stating following of prescribed Admission fees and other fees.(d)Certificate stating following of curriculum and courses.(e)Certificate stating employment of staff, payment of salary and attendance.(iv)Application duly filled up in all respects shall be submitted at Bihar School Examination Board within 10 days from the date of grant of recognition by National council for Teacher Education.(v)After receipt of dully filled up application, the entire procedure shall be completed within a month and decision on the point of affiliation will be notified by the Bihar School Examination Board and will be sent to the concerned institution.
