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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(3)(i) in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978

(i)The appointing authority shall invite applications through Employment Exchange in accordance with the procedure prescribed by the Government in this behalf.