Section 11 in Bihar State Regulation of Cold Storage Licensing Rules, 1993

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(1)Fee for renewal of licence for one calendar year shall be as follows:-

Sl. No.	Storage capacity of cold storage
Licence Renewal Fee Cold storage owned/ managed by BISCOMAUN or Bihar StateAgriculture Marketing Board/ Registered Co-operativeSocieties	Other Cold Storage
Rs.	Rs.
1.	Up to 282 cubic metre	120	160
2.	Above 282 & up to 7000 cubic metre	520	700
3.	Above 7000 & up to 15000 cubic metre	900	1200
4.	Above 15000 cubic metre	1500	2000

(2)Fee shall be deposited in Treasury by challan under the accounts "Head" as mentioned in sub-rule (3) of Rule 5.

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