Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(1) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(1)Fee for renewal of licence for one calendar year shall be as follows:-
Sl. No. Storage capacity of cold storage  
Licence Renewal Fee Cold storage owned/ managed by BISCOMAUN or Bihar StateAgriculture Marketing Board/ Registered Co-operativeSocieties Other Cold Storage
Rs. Rs.
1. Up to 282 cubic metre 120 160
2. Above 282 & up to 7000 cubic metre 520 700
3. Above 7000 & up to 15000 cubic metre 900 1200
4. Above 15000 cubic metre 1500 2000