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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(vii) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(vii)Open access charges specified in this regulation shall not be applicable for the inter-state transmission system in North-Eastern Region. The charges for use of the inter-state transmission in this region shall be regulated under the separate orders of the Commission issued from lime to time.]