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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2) in The Punjab Agricultural University Act, 1961

(2)The Director shall have the following duties :-
(a)to make arrangements for the housing of students;
(b)to direct a programme of student-counselling;
(c)to arrange for the employment of students in accordance with the plans approved by the Vice-Chancellor;
(d)to supervise the extra-curricular activities of the students;
(e)to assist in the placement of graduates of the University; and
(f)to organise and maintain contact with the Alumni Associations of the University.