Madhya Pradesh High Court
Tribal Welfare Teachers Association vs The State Of Madhya Pradesh on 30 June, 2021
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-20639-2020 The High Court Of Madhya Pradesh WP-20639-2020 (TRIBAL WELFARE TEACHERS ASSOCIATION Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 30-06-2021 Heard through Video Conferencing. Shri Harsh Singh, learned counsel for the petitioner. Shri Atul Dwivedi, learned Panel Lawyer for the State. Counsel for the petitioner prays for and is granted time to file rejoinder. List after four weeks.
(VIJAY KUMAR SHUKLA) JUDGE mrs. mishra Signature Not Verified SAN Digitally signed by MRS DEEPA MISHRA Date: 2021.07.01 15:51:48 IST