Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2)(a) in The U.P. Educational (General Education Cadre) Service Rules, 1992

(a)Principal Secretary or Secretary or both, as the case may be, to the Government in Education Department.