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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2) in The U.P. Educational (General Education Cadre) Service Rules, 1992

(2)Recruitment by promotion to the posts mentioned at serial numbers 6 to 12 of Appendix I shall be made on the basis of merit and to the posts mentioned at serial numbers 13 to 16, 18 to 23 and at serial numbers 25 to 33 shall be made on the basis of seniority subject to the rejection of unfit through a Selection Committee comprising-
(a)Principal Secretary or Secretary or both, as the case may be, to the Government in Education Department.
(b)Secretary to the Government in the Personnel Department or his nominee not below the rank of Joint Secretary.
(c)Director of Education (Secondary), Uttar Pradesh.
(d)Director of Education (Basic), Uttar Pradesh.
Note. - The Senior Secretary shall be the Chairman of the Selection Committee.