Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Bombay Presidency - Subsection Section 15(a) in The Bombay Nursing Council (Reorganisation) Order, 1962. (a)to the Council established for the Bombay area of the State of Gujarat, if the Nurse, Midwife or Health Visitor on that date is ordinarily resident in the State of Gujarat;
