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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(1) in Kerala Conservation of Paddy Land and Wetland Act, 2008

(1)The Agricultural Officers shall be the reporting officers, in respect of the paddy land in the area under their jurisdiction and it shall be their responsibility to report the Revenue Divisional Officer regarding any act in violation of the provisions of this Act, If any paddy land is kept fallow during any agricultural season, the Agricultural Officer shall inform that matter also to the Committee.