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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

(1)inspect as frequently as may be required by the State Aquaculture Seed Committee of places used for producing, rearing, selling of seed of notified kind or variety;