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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1) in The Oil Mines Regulations, 2017

(1)The owner, agent or manager of a mine shall provide to every person who works above the first girt of a derrick, safety belt with full body harness and lifeline certified as per standard, that is, IS 3521 of the Bureau of Indian Standard or its revised version and he shall use the same unless otherwise protected against the danger of falling from height.