Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] Chota Nagpur Division - Subsection Section 107(2) in Chota Nagpur Tenancy Act, 1908 (2)In calculating the amount payable commutation of such conditions the Revenue Officer shall be guided by the provision of Section 105, sub-section (3).
