Section 34(1)(c) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1)(c) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(c)to the [Commissioner] [Substituted by M.P. Act No. 18 of 1979 (w.e.f. 7-6-1979).] where such order is passed by the [Managing Director] [Substituted by M.P. Act No. 27 of 1997 (w.e.f. 15-6-1997).],

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State of Madhya Pradesh - Subsection

Section 34(1)(c) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972