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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(3)In pursuance of section 3 of the Rajasthan Provision Collection of Taxes Act, 1958 (Act No. 23 of 1958), it is hereby declared that it is expedient in public interest that this Act shall have immediate effect under the said Act.