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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(g) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(g)copy of the Registration Certificate under the Motor Vehicles Act, 1988 (59 of 1988) indicating change of ownership, in respect of mobile pressure vessel;