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[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(4)(a) in Rajasthan Panchayati Raj Act, 1994

(a)any immovable property or any work in progress under the control of any Panchayat or Panchayat Samiti;