Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(c) in The Orissa Private Ferries Rules, 1954 (c)When the current of the wind or the state of weather is such as to tender the crossing unsafe and dangerous to the life of the passengers, the ferry boats shall not be plied.
