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State of Odisha - Section

Section 3 in The Orissa Private Ferries Rules, 1954

3.

(a)During the ferry season when the water in the river is below 11 ft., traffic shall be started at 7 a. m. and will be closed at 6 p. m. of each day.
(b)During the heavy floods (above 18 ft.) the boats shall leave the bank at 9 a. m. and shall cease plying punctually by 5 p. m.
(c)When the current of the wind or the state of weather is such as to tender the crossing unsafe and dangerous to the life of the passengers, the ferry boats shall not be plied.
Passengers and goods not arriving at the scheduled time shall have to wait for the next trip.