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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(VIII) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(VIII)Where a trunk is either not sealed or locked properly or is broken, it shall be reported by the Chief Superintendent to the Controller of Examinations and wait for his/her instruction who will pass appropriate instructions forthwith.