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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(3)(b) in Orissa Pani Panchayat Rules, 2003

(b)The Executive Committee may order recovery of damages and cause reimbursement of the loss to the assets or income of the Farmers' Organisation; and