Section 33(1) in Kashmir and Jammu Universities Act, 1969
(1)Each Board shall have the following powers and functions, namely :-(a)to consider and grant applications for registration for the research degrees in the light of the recommendations made by the Head of the Post-graduate Department concerned ;(b)to appoint supervisors for the guidance of research studies ;(c)to prescribe the maximum number of research scholars to be guided by an approved supervisor ;(d)to submit to the Academic Council suggestions and proposals for organising or improvement of the research studies in the University ; and(e)to consider any other matter referred to it by the Academic Council, the Syndicate and the University Council.
