Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act] State of Jammu-Kashmir - Subsection Section 33(1)(d) in Kashmir and Jammu Universities Act, 1969 (d)to submit to the Academic Council suggestions and proposals for organising or improvement of the research studies in the University ; and