Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(j) in Shipping Bill and Bill of Export (Form) Regulations, 1991 (j)that the export value of each of the goods covered by this shipping bill is not less than the total value of all imported materials used in the manufacture of such goods.
