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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Rajasthan - Subsection

Section 114(1)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(b)An estimate of the quantities of electricity supply from the approved sources of generation and power purchase;