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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(b) in Paradip Port Harbour Craft Rules 1967

(b)When the signal referred to in sub-clause (ii) of clause (a) is hoisted at the port flagstaff, all the harbour craft plying in the outer road shall return to the Inner harbour at once and shall not proceed again to the outer roads without the special permission of the Deputy Conservator until the signal is hauled down.