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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jharkhand - Subsection

Section 46(46) in Jharkhand Building Byelaws 2016

46.2A portico of up to 2.5 m, width and 4.6. m. length with a minimum height of 2.1 m. from the plinth level may be permitted within the side setback and leaving minimum 4.5m. from side boundary for buildings 15.0 m. and above in height. A garage is permissible at the rear end of side open space provided no openings are located on the side and rear boundary. Access to the top of the portico/garage should not affect the privacy of the neighboring plot.