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[Cites 0, Cited by 0] [Section 0] [Entire Act]

State of Bihar - Subsection

Section 0(2) in Schedule for Retail Tariff Rates and Terms and Condition of Supply for FY, 2006-07

2.0Non Domestic Service (NDS)- Applicability - Applicable for supply of electrical energy for non domestic consumers having sanctioned load Upto 60 KW, using electrical energy for light, fan and power loads for non-domestic purposes like shops, hospitals, nursing homes, clinics, dispensaries, restaurants, hotels, clubs, guest houses, marriage houses, public halls, show rooms, central air-conditioning units, offices, commercial establishments, cinemas, X-ray plants, Non-Government schools, colleges, libraries and research institutes, boarding/lodging houses, libraries, railway stations, fuel-oil station, service stations, All India Radio/T.V. installations, printing presses, commercial trusts, societies, poultry farms, banks, theatres, circus, coaching institutes, common facilities in multistoried commercial office/buildings Government and Semi-Government Offices, Public Museums and other installations not covered under any other tariff schedule.Government educational institutions, their hostels and libraries, Govt, hospital and Govt, research institutions and non-profitable Govt, aided educational institutions their hostels and libraries.Non-profitable recognized charitable cum public institutions.Places of worship like temples, mosques, gurudwaras, churches etc. and burial/crematorium grounds.