Himachal Pradesh High Court
Sher Mohd vs Sher Mohd. V. Hrtc on 3 August, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWPOA No.7142 of 2020 03.08.2022 Present Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Pankaj, Advocate vice counsel for the respondent.
CMP-T No.716 of 2022 For the reasons stated in the application, the same is allowed. The application stands disposed of.
rCWPOA No. 7142 of 2020 List for final hearing on 15.09.2022, on which date, entire record shall be produced.
(Sandeep Sharma) Judge 3rd August, 2022 (shankar) ::: Downloaded on - 03/08/2022 20:04:11 :::CIS