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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(4) in Dr. Abdul Haq Urdu University Act, 2016

(4)
(a)there shall be a Dean for each Faculty or School who shall be appointed by the Executive Council from among the members of the faculty concerned on the recommendations of the Vice-Chancellor;
(b)the terms and conditions of office of the Dean shall be prescribed by the Statutes.