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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(2) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(2)The officer authorised by the Slate Government shall communicate to the appointing authority the posts available for the appointment of Samvida Shala Shikshaks every year.