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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(i) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(i)Mere appearance at the common entrance test and obtaining a rank does not entitle a candidate to be considered for admission automatically into Pandit Training Course unless he/she also satisfies the rules and regulations of the admission prescribed by the Government including marks to be obtained in the qualifying examination.