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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(47A) in Aircraft Rules, 1937

(47A)[ "Registered Interest" means any interest registered with the International Registry established under the Cape Town Convention;] [Substituted by Notification No. G.S.R. 1066(E), dated 25.10.2018 (w.e.f. 23.3.1937).][***] [Omitted 'clauses (47B), (47C), (47D) and clause (47E)' by Notification No. G.S.R. 327(E), dated 13.5.2021 (w.e.f. 23.3.1937).]