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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(2) in The Goa Command Area Development Act, 1997

(2)For the removal of doubts, it is hereby declared that the provisions of the Goa, Daman and Diu "irrigation" Act, 1973 (Act 17 of 1973) and the rules made thereunder shall apply to the extent such provisions are not inconsistent with the provisions of this Act.