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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(1)An Agricultural and Home Science Extension Service shall be established in the University and shall, subject to provision of this Act and the Statute make useful information available to the farmers and house-wives to help them to solve their problems and take measures such as the establishment of youth clubs for developing in young people interest in agriculture.