Madhya Pradesh High Court
Chief Engineer Ganga Basin vs M/S Sadbhav Engineering Limited on 17 August, 2022
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 3232 of 2020 (CHIEF ENGINEER GANGA BASIN AND OTHERS Vs M/S SADBHAV ENGINEERING LIMITED AND OTHERS) Dated : 17-08-2022 Shri S.K. Malvi, learned counsel for the petitioners/State.
Learned counsel for the petitioners submits that name of Shri Paritosh Gupta, Advocate and Ms. Sonali Paroche, Advocate is wrongly mentioned in the cause list on behalf of petitioners.
In view of the above submission, Office is directed to delete the name of Shri Paritosh Gupta, Advocate and Ms. Sonali Paroche, Advocate from the cause list as they are not parties in this case.
Registry is directed to reflect the name of G.A. Office in the cause list on behalf of petitioners/State.
List in next week.
(ARUN KUMAR SHARMA) JUDGE vkv /-
Signature Not Verified Signed by: VINAY KUMAR VERMA Signing time: 8/18/2022 11:45:45 AM