Himachal Pradesh High Court
Shriram General Insurance Co. Ltd vs . Nikki Devi And Ors Alongwith on 20 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Shriram General Insurance Co. Ltd. Vs. Nikki Devi and ors alongwith .
connected matter.
FAO (MVA) No.593 of 2016 a/w FAO (MVA) No.334 of 2018 FAO (MVA) No.593 of 2016 20.05.2022 Present: Mr. Jagdish Thakur, Advocate, for the appellant.
Mr. Amita Chandel, Advocate vice counsel for respondents No.1 to 3.
Ms. Kamlesh Kumari, Advocate vice counsel for respondents No.4 and 5.
FAO (MVA) No.334 of 2018 Mr. Amita Chandel, Advocate vice counsel for the appellants.
Ms. Kamlesh Kumari, Advocate vice counsel for respondents No.1 and 2.
FAO (MVA) No.593 of 2016 a/w FAO (MVA) No.334 of 2018 On the joint request of the learned counsel for the parties, list on 03.06.2022.
(Tarlok Singh Chauhan), Judge th 20 May, 2022 (Pankaj/saurav) ::: Downloaded on - 20/05/2022 20:09:30 :::CIS