Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(25)] [Section 75] [Entire Act] State of Maharashtra - Subsection Section 75(25)(d) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (d)in section 30, in sub-section (1), entry (iii) shall be deleted;