Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Assam - Subsection Section 70(ii) in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 (ii)In case of candidates whose results are challenged in the Court, their scripts shall be preserved till the final disposal of the case or cases.
