Himachal Pradesh High Court
Mohan Lal Mehta vs . State Of H.P. & Others on 21 December, 2022
Bench: Sabina, Sushil Kukreja
Mohan Lal Mehta Vs. State of H.P. & Others .
CWP No.289 of 2022.
21.12.2022 Present: Mr. Sumit Himalvi, Advocate on behalf of Mr. Shyam Singh Chauhan, Advocate for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General for respondents No.1 to 5. Mr. Rangil Singh, Advocate for respondent No.6.
Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 28th March, 2023.
(Sabina) Judge (Sushil Kukreja) Judge December 21, 2022(ps) ::: Downloaded on - 21/12/2022 20:35:16 :::CIS