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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(3)(a) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(a)System Average Interruption Frequency Index (SAIFI). It is the average number of interruptions (longer than 5 minutes) that a customer would experience and is calculated as: