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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in The Orissa Employment Officers' Service Rules, 1970

(3)The percentage to be recruited by way of promotion under Rule 5 or 6 in any year shall not be more than fifty per cent of the total number of vacancies in each branch of the service for the year.Promotion