Section 12 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980
12. Marital Status.
- No male candidate who has more than one wife living and no female candidate who has married a person already having a wife living shall be eligible for recruitment to the service:Provided that the Governor may, if satisfied that there exist special grounds for doing so, exempt a candidate from operation of this rule.
