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[Cites 0, Cited by 0] [Section 52(16)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(16)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)For requirements regarding lighting and ventilation for different uses and occupancy reference shall be made to the NBC Part 8 'Building Services, Section 1 Lighting and Ventilation'.