Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Grid Code (OGC) Regulations, 2006

(b)In these Regulations, words or expressions used herein and not defined at Section 1.19 (in Chapter 1), have the meanings assigned to them under the Act and the meanings commonly understood in Electrical Engineering.